On Thursday, EX-Deputy CM Manish Sisodia approached the Delhi High Court seeking bail in the corruption and money laundering cases lodged by the CBI and the ED in relation to the alleged excise policy scam.

The plea was mentioned before a bench of Acting Chief Justice Manmohan and Justice Manmeet PS Arora for an urgent hearing and the court agreed to list on Friday.

The bench said, "Let the judge go through the file so let it come tomorrow".

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